Himachal Pradesh High Court
Manoj Sharma vs . Central University Of Hp & on 6 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Manoj Sharma vs. Central University of HP & Anr.
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CWP No. 8441 of 2022 06.12.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Balram Sharma, DSGI, for respondent No.1.
CWP No. 8441 of 2022 Admit.
thereafter.
Reply, if any, be filed within four weeks.
Rejoinder, if any, be also filed within four weeks CMP No. 17017 of 2022 The application is disposed of by providing that the appointment/selection of private respondent No.2 shall abide by the final outcome of the instant petition.
CMP No. 17018 of 2022 The instant application is disposed of with a direction to the applicant to file English translation of Annexure P-3 within a period of two weeks.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 06, 2022 (Vinod) ::: Downloaded on - 07/12/2022 20:33:26 :::CIS