Andhra Pradesh High Court - Amravati
M/S N.C.Company Private Limited vs The State Of Ap on 1 September, 2022
HON'BLE SRI JUSTICE SUBBA REDDY SATTI
WRIT PETITION No.4908 of 2019
ORDER:-
As there was no representation for the petitioner when the matter was listed on 25.08.2022, the matter was directed to be listed today, under the caption 'for dismissal'.
Though the matter is listed today under the caption "for dismissal", there is no representation on behalf of the petitioner.
Therefore, Writ Petition is dismissed for default. No costs.
Miscellaneous petitions, if any pending, in this case, shall stand closed.
_______________________________ JUSTICE SUBBA REDDY SATTI Date : 01.09.2022 ikn 2 165 HON'BLE SRI JUSTICE SUBBA REDDY SATTI WRIT PETITION No.4908 of 2019 Date : 01.09.2022 ikn