Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(1)(c) in The West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947 (c)fails or neglects to pay the rent or other sum payable by him for the occupation of the premises or for the use of any furniture therein; or