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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(2) in Goa Prisons Rules, 2006

(2)Change of Sentries and contingent of guards with arms.- The contingent of guards with arms may be changed every 24 hours. These sentries shall be changed by the Head Guard commander every two hours. The Head Guard on duty shall see that the sentry relieved passes the orders of the post to his reliever.