Section 18 in The Industrial Employment (Standing Orders) Central Rules, 1946
18. Exhibition of standing orders.-A copy of these orders in English and in local language shall be posted [***] [Certain words omitted by G.S.R. 824, dated 30.6.1975] on a notice board maintained at or near the main entrance to the establishment and shall be kept in a legible condition.
[***] [Form omitted by G.S.R. 910, dated 10.8.1984]
