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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 81(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)loans, if any granted by the State Government or by the Central Government with the prior approval of the State Government or loan raised on security of its assets;