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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(5) in Grama Panchayats Rules, 1968

(5)
(a)If the Grama Panchayat is not satisfied with the measurement recorded by the Junior Engineer they may refer the matter to the Assistant Engineer for re-check and scrutiny.
(b)After the re-check is conducted by the Assistant Engineer, the bill shall be paid to the executant.