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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(e) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(e)declaration that the applicant shall not accredit any warehouse in which it may have a direct conflict of interest;