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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(1)(d) in The West Bengal Panchayat Act, 1957

(d)the proper constitution and administration of the Nyaya Panchayat established [under this Act; and] [Words substituted for the words 'under this Act.' by W.B. Act 27 of 1965.]