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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 30(3)(i) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(i)it is indicated in the bye-laws by amending them and the amendment so made is registered under the Act, and