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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(k) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(k)the specialized services and the facilities to be provided, skilled manpower and the equipments to be possessed and the standards to be maintained by a hospital for registration, under sub-section (3) of section 14 ;
(ka)[ the qualifications and experience of a transplant coordinator under sub-section (4) of section 14 ; [Inserted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]
(kb)the form and the manner in which an application for registration shall be made, and the fee which shall be accompanied, under sub-section (2) of section 14A ;
(kc)the specialised services and the facilities to be provided skilled manpower and the equipments to be possessed and the standards to be maintained by a Tissue Bank, under sub-section (3) of section 14A ;]