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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Haryana - Subsection

Section 301(2) in Punjab Jail Manual

(2)The gate-keeper shall comply with all rules, regulations, directions and orders respectively, for the time being in force regulating the persons who may be permitted ingress to and egress from, and the articles which may be taken into and brought out of the jail and, generally, the duties which he is to perform and the manner in which he is to perform them.