Section 2 in The Rajasthan Charitable Endowments Rules, 1961
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context-(a)"The Act" means the Charitable Endowments Act, 1890 (Central Act VI of 1890)(b)"Treasurer" means the Treasurer of Charitable Endowments for State of Rajasthan.
