Section 9(4)(iii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

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State of Chattisgarh - Subsection

Section 9(4)(iii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(iii)The cases of such persons as have been re-employed in the Vishwavidyalaya Service, after retirement from Government Service, shall be governed by the terms and conditions of their re-employment in the Vishwavidyalaya Service; and

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State of Chattisgarh - Subsection

Section 9(4)(iii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987