Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] State of Bihar - Subsection Section 19C(ii) in Bihar and Orissa Excise Rules, 1919 (ii)When sold by wholeseller-Rs. 1.55 Paise (Rupee one and fifty-five paise) per litre.
