Jharkhand High Court
Ramdhani Prajapati & Ors vs Vol Builders Ovt.Ltd. & Ors on 1 March, 2011
Author: R.K.Merathia
Bench: R.K.Merathia
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.C. No. 1230 of 2010
Ramdhani Prajapati & Ors............... Petitioners
Versus
Vol Builders Pvt. Ltd. & Ors.. .............. Respondents.
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Coram: Hon'ble Mr. Justice R.K.Merathia
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For the Petitioner : Mr. Jagdish Pd. Sahu, Advocates
For the Respondents : Mr. A.K.Sahani, Advocate
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5/01.03.2011I.A. No. 634 of 2011 Mr. J.P.Sahu, learned counsel appearing for the petitioners while taking apology orally for his submissions made on 15/07/2010, submitted that this interlocutory application has been filed for withdrawal of this writ petition as it has become infructuous.
Mr. Sahani, learned counsel appearing for the respondents has got no objection.
Accordingly, this writ petition is dismissed as withdrawn. Consequently, I.A. No. 634 of 2011 stands disposed of.
(R.K.Merathia, J) Mukund/