Rajasthan High Court - Jaipur
Shri Satyendra Pal Singh S/O Late Harnam ... vs Smt. Charanjeet Singh Kaur W/O Shri ... on 12 October, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 8532/2022
Shri Satyendra Pal Singh S/o Late Harnam Singh,
----Petitioner
Versus
Smt. Charanjeet Singh Kaur W/o Shri Charanjeet Singh Makkad,
----Respondent
For Petitioner(s) : Mr. Raman Nanda For Respondent(s) :
HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 12/10/2022 Let notice should go to the sole respondent through both processes.
Requisites be filed within ten days.
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