Section 2(10)(v) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

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(v)as a yard or depot for trade in un-slaked lime, hay, straw, thatching grass, wood charcoal, coal or other dangerously inflammable material; and

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