Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59A] [Entire Act] State of Gujarat - Subsection Section 59A(a) in The Gujarat Value Added Tax Act, 2003 (a)"contractor" or "sub-contractor" means the dealer referred to in sub-clause (f) of clause (10) of section 2;