Delhi High Court - Orders
Pr. Commissioner Of Income Tax -7 vs Verizon Communications India Pvt. Ltd on 19 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~2 to 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 186/2023
PR. COMMISSIONER OF INCOME TAX -7 ..... Appellant
Through: Mr Puneet Rai, Sr Standing Counsel
with Mr Ashvini Kumar, Ms Madhavi
Shukla, Standing Counsels along with
Mr Nikhil Jain, Adv.
versus
VERIZON COMMUNICATIONS INDIA PVT. LTD.... Respondent
Through: None.
+ ITA 187/2023
PR. COMMISSIONER OF INCOME TAX -7 ..... Appellant
Through: Mr Puneet Rai, Sr Standing Counsel
with Mr Ashvini Kumar, Ms Madhavi
Shukla, Standing Counsels along with
Mr Nikhil Jain, Adv.
versus
VERIZON COMMUNICATIONS INDIA PVT. LTD.... Respondent
Through: None.
+ ITA 188/2023
PR. COMMISSIONER OF INCOME TAX -7 ..... Appellant
Through: Mr Puneet Rai, Sr Standing Counsel
with Mr Ashvini Kumar, Ms Madhavi
Shukla, Standing Counsels along with
Mr Nikhil Jain, Adv.
versus
VERIZON COMMUNICATIONS INDIA PVT. LTD.... Respondent
Through: None.
ITA 186/2023, 187/2023 & 188/2023 page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:46:46
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 19.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
1.1 It is already 06:45 P.M.
2. List the above-captioned matters on 13.09.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 19, 2023 aj Click here to check corrigendum, if any ITA 186/2023, 187/2023 & 188/2023 page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:46:46