Section 21 in The Jodhpur National University, Jodhpur Act, 2009

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State of Rajasthan - Section

Section 21 in The Jodhpur National University, Jodhpur Act, 2009

21. Authorities of the University.

- The following shall be the authorities of the University, namely:-

(i)The Board of Management;

(ii)The Academic Council;

(iii)The Faculties; and

(iv)Such other authorities as may be declared by the Statutes to be the authorities of the University.