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Chanchali Gowrinaidu vs Indian Coast Guard on 19 December, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.13                              COURT NO.2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   8140/2024

     [Arising out of impugned final judgment and order dated 29-02-2024
     in WP(C) No. 10983/2023 passed by the High Court of Delhi at New
     Delhi]

     CHANCHALI GOWRINAIDU                                                Petitioner(s)

                                                    VERSUS

     INDIAN COAST GUARD & ORS.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.82533/2024-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 19-12-2024 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)
                                       Mr. Abhinay, AOR
                                       Ms. Deeksha Prakash, Adv.
                                       Ms. Kirti Vyas, Adv.

     For Respondent(s)
                                       Mr. Mukesh Kumar Maroria, AOR
                                       Mr. K Parameshwar, Adv.
                                       Mr. Ishaan Sharma, Adv.
                                       Mr. Prashant Singh Ii, Adv.
                                       Mr. Udit Dedhiya, Adv.
                                       Mr. Jagdish Chandra Solanki, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. A request for adjournment is made on the ground that Mr. R. Bala, learned senior counsel for the petitioner is in personal difficulty.

2. Signature Not Verified List these matters on 28.01.2025.

(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)