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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)Every market committee or Board, as the case may be, shall publish annually, before the end of the month following the close of its financial year a statement of assets and liabilities with a balance sheet as on the c losing of that year.