Madhya Pradesh High Court
Narendra Singh vs The State Of Madhya Pradesh on 30 May, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13744 of 2024 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-05-2024 Ms. Aditi Mehta, learned counsel for the petitioner.
Learned counsel for the petitioner is not ready to argue the matter. List after ensuing summer vacation, as prayed.
(S. A. DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
akanksha
Signature Not Verified
Signed by: AKANKSHA
LAHORIYA
Signing time: 30-05-2024
16:56:49