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Madhya Pradesh High Court

Narendra Singh vs The State Of Madhya Pradesh on 30 May, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13744 of 2024 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-05-2024 Ms. Aditi Mehta, learned counsel for the petitioner.

Learned counsel for the petitioner is not ready to argue the matter. List after ensuing summer vacation, as prayed.



                              (S. A. DHARMADHIKARI)                                      (GAJENDRA SINGH)
                                       JUDGE                                                  JUDGE

                           akanksha




Signature Not Verified
Signed by: AKANKSHA
LAHORIYA
Signing time: 30-05-2024
16:56:49