Kerala High Court
M/S. Holypals Tours And Travels vs The State Of Kerala on 16 August, 2024
Author: V.G.Arun
Bench: V.G.Arun
1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Friday, the 16th day of August 2024 / 25th Sravana, 1946
WP(C) NO. 29255 OF 2024(FILING NO.)
PETITIONER(S)
M/S. HOLYPALS TOURS AND TRAVELS, 63/286, EMERALD MALL, KOZHIKODE,
REPRESENTED BY THE PROPRIETOR, MUHAMMED RAHEESH, S/O. MUHAMMED RAFI
T, AGED 28 YEARS, KADEEJA MANZIL, PAVANGAD, PUTHIYANGADI P.O.,
KOZHIKODE-673021, PIN - 673004.
RESPONDENT(S)
1. THE STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTMENT OF HOME
AFFAIRS, THIRUVANANTHAPURAM, PIN - 695001.
2. AXIS BANK LTD, MAVOOR ROAD BRANCH, LTD WARD NO. 29, SURVEY NO. 867,
CALICUT, REPRESENTED BY ITS BRANCH MANAGER, PIN - 673016.
3. INSPECTOR OF POLICE, PUTTENAHALLI POLICE STATION, 126, KR LAYOUT, JP
NAGAR PHASE 6, J.P. NAGAR, BENGALURU, KARNATAKA, PIN - 560078.
This Un-numbered Writ petition (civil) No....../2024 (Filing
No.29255/2024) coming on for orders on 16.08.2024 and upon hearing the
arguments of M/s T.D.SUSMITH KUMAR, T.O.DEEPA, GAYATHRI C.H.,VANDANA A.,
JAYKAR.K.S., C.SIVADAS, Advocates for the petitioner and of GOVERNEMENT
PLEADER for R1, the court passed the following :
ORDER
The Registry's objection submitted. The learned counsel for the petitioner submits that the first relief is not pressed. This is recorded. The Registry to number the Writ Petition.
Sd/- V.G.ARUN JUDGE 16-08-2024 /True Copy/ Assistant Registrar