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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)HVDC bi-pole links 95.00% and HVDC back-to-back stations: 95.00%:Provided that the normative annual transmission availability factor of the HVDC bi-pole links shall be 85%for first twelve months from the date of commercial operation.
(b)For Incentive, NATAF shall be as under: