Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(d) in Karnataka Advocates' Welfare Fund Act, 1983 (d)operate the bank accounts of the trustee committee jointly with the [Chairman] [Substituted by Act 18 of 2002 w.e.f. 15.04.2005]
