Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(e) in The Orissa Boat Rules, 2004 (e)that in case of Class-I boats, the freeboard of the boat when fully loaded is ascertained in the manner prescribed in sub-rule (5) of Rule 23 of these rules and
