Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(c) in Rajasthan Agricultural University Act, 1962 (c)[ "Board" means the Board of Management of the University constituted under section 19;] [Substituted by Act No. 9 of 1984 [15-10-1983]]
