Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 53 in The Punjab Nurses Registration Council Regulations 53. The President shall report to the Council all matters for disciplinary action against the Registrar for their decision. No appeal shall lie against the decision of the Council.
