Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(vi) in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991 (vi)Leave on medical ground may be granted on production of medical certificate against loss of stipend proportionately.
