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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in The Oil Mines Regulations, 2017

(4)Where by reason of absence or for any other reason, the manager of the mine is unable to perform his duties under the Act, and the regulations or bye-laws and orders made thereunder, the owner or agent of the mine shall authorise in writing a person possessing the qualifications under sub-regulation (2) to act as manager of the mine.