Allahabad High Court
Amit Kumar Rajbhar And Anr. vs Union Of India And Others on 30 October, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 46712 of 2012 Petitioner :- Amit Kumar Rajbhar And Anr. Respondent :- Union Of India And Others Petitioner Counsel :- Awadhesh Kumar Mishra Respondent Counsel :- A.S.G.I,Mahendra Bahadur Singh,Sanjay Kumar Yadav Hon'ble Rajes Kumar,J.
Sri Mahendra Bahadur Singh and Sri Sanjay Kumar Yadav, Advocates appearing on behalf of the respondent pray for and is granted three weeks and no more to file counter affidavit.
Put up on 20.11.2012 as fresh.
Order Date :- 30.10.2012 OP