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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(d) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949

(d)"Special Officers" means officers who took proceedings for the acquisition of the said lands but who were not duly appointed as the Collectors under clause (c) of section 3 or were not directed to take order for their acquisition under section 7 of the said Act.