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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(b) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(b)if the holder of the licence or any of his servant or any person acting on his behalf, commits a breach of any of the terms or conditions of license; or