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[Cites 0, Cited by 3] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(a) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(a)appoint an Ad-hoc Executive Committee and cause to hold fresh elections of the Executive Body within three months;