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State of Punjab - Section
Section 60 in The Punjab Rent Act, 1995
60. [ [Omitted by Punjab Act No. 33 of 2013, dated 16.4.2013]
***]| 60. Exclusion of jurisdiction of Courts except Supreme Court.- On and from the date from which any jurisdiction, powers and authority become exercisable under this Act by the Tribunal in relation to any matter, no court (except the Supreme Court) shall have, or be entitled to exercise any jurisdiction, powers or authority in relation to such matter. |