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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(5) in The Oil Mines Regulations, 2017

(5)The electrical machinery and plant shall be under the charge of competent person holding a valid electrical supervisor's certificate of competency, covering mining installation issued under the Central Electricity Authority (Measures Relating to Safety and Electric Supply) Regulations, 2010.Chapter - XGeneral Safety Provision