Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Manipur - Subsection Section 140(7) in Manipur Goods and Services Tax Act, 2017 (7)The amount of credit under sub-sections (3), (4) and (6) shall be calculated in such manner as may be prescribed.
