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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Tamilnadu - Subsection

Section 144(9) in Tamil Nadu Panchayats (Elections) Rules, 1995

(9)The meeting of the newly elected Ward Members shall be held on........... at.......... for the election of the Chairman and/or the Vice-Chairman of the Panchayat Union Council/District Panchayat.
  Returning Officer,
Place:Date: ........District Panchayat..........PanchayatUnion Council.
Form 2-BNotice of Election[See rule 25(2)]Election of the president and member or members of wards of............ village panchayatNotice is hereby given that -