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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(1)(e) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(e)[ Education and Sports Committee,] [Clause (e) was substituted by Maharashtra 24 of 2010, Section 2 (w.e.f. 21-8-2010).]