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[Cites 0, Cited by 0] [Section 30A(3)] [Section 30A] [Entire Act]

State of Telangana - Subsection

Section 30A(3)(c) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(c)if the address of such person is known to the Registrar or other authorized person by sending it to him by registered post; or