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[Cites 0, Cited by 0] [Section 134C(11)] [Section 134C] [Entire Act]

State of West Bengal - Subsection

Section 134C(11)(a) in West Bengal Co-operative Societies Act, 2006

(a)The Board of the State Co-operative Bank or a Central Co-operative Bank shall be superseded only with the prior approval of the Reserve Bank of India.