Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(iii) in Bihar Hindu Religious Trusts Rules, 1952 (iii)The Returning Officer shall report the name of the elected candidates to the State Government for publication in the Bihar Gazette as soon as the result of the election is declared.
