Supreme Court - Daily Orders
Pilcom vs C.I.T West Bengal-Vii on 17 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
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ITEM NO.21 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.5749/2012
PILCOM Appellant(s)
VERSUS
C.I.T WEST BENGAL-VII Respondent(s)
WITH
SLP(C) No.7315/2019 (XVI) - LISTED
(FOR ADMISSION)
SLP(C) No.6829/2019 (XVI) - LISTED
(FOR ADMISSION)
Date : 17-07-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
Counsel for the Parties:
Mr. J.P. Khaitan, Sr. Adv.
Mr. Agnibesh Sengupta, Adv.
Ms. Swati Sinha, Adv.
Mr. Raj Kumar Basu, Adv.
Ms. Taruna A. Prasad, Adv.
Ms. Sukanya Basu, Adv.
M/s. Fox Mandal & Co., AOR
Mr. Jayanti Prasad Khaitan, Sr. Adv.
Mr. Agnibesh Sengupta, Adv.
Mr. Indranil Ghosh, Adv.
Mr. Raj Kumar Basu, Adv.
Mr. Palzer Moktan, Adv.
Ms. Arushi Arora, Adv.
Ms. Sampurnaa Sanyal, Adv.
Mr. Satish Kumar, AOR
Mr. Vikramjit Banerjee, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Signature Not Verified
Mr. Arjun Garg, Adv.
Ms. Niranjana Singh, Adv.
Digitally signed by
MUKESH KUMAR
Date: 2019.07.17
17:43:33 IST
Reason: Mr. Aakash Nandolia, Adv.
Mrs. Anil Katiyar, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
SLP (C) No.7315/2019 AND SLP(C) No.6829/2019 List on 23.07.2019.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER