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Union of India - Section

Section 44 in Finance Act, 2013

44. Amendment of section I67C.

- In section 167C of the Income-tax Act, the following Explanation shall be inserted with effect from the 1 st day of June, 2013, namely:-'Explanation. - For the purposes of this section, the expression "tax due" includes penalty, interest or any other sum payable under the Act.'.