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[Cites 0, Cited by 1] [Section 44(3)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(3)(a) in Tamil Nadu Societies Registration Act, 1975

(a)is being wound up, the Registrar has reasonable cause to believe either that no liquidator is acting or that the affairs of the registered society have been completely wound up ; or