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Delhi High Court - Orders

Press Council Of India vs Press Club, Mumbai & Ors on 10 November, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~44 to 46
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         LPA 1242/2024, CM APPL. 75626/2024, CM APPL. 75629/2024 &
                        CM APPL. 64851/2025

                        PRESS COUNCIL OF INDIA                   .....Appellant
                                     Through: Mr. Vikramjit Banerjeet, ASG with Mr.
                                               T. Singhdev, Mr. Bhanu Gulati, Ms.
                                               Yamini     Singh,       Mr.      Abhijit
                                               Chakravarty, Ms. Anum Hussain, Ms.
                                               R. Kaur, Ms. Akansha, Mr. S. Kumar,
                                               Mr. T. Srivastava, Mr. P. Rawat, Mr.
                                               Vedant Sood, Advs. for PCI

                                                      versus

                        PRESS CLUB, MUMBAI & ORS.                .....Respondents
                                      Through: Mr. Akhil Sibal, Sr. Adv with Mr.
                                               Salim
                                               A.Inamdar, Ms. Janvi Sindhu and Mr.
                                               Krishnesh Bapat, Advs for R-1.
                                               Mr. Rohan Jaitly, CGSC with Mr. Dev
                                               Pratap Shahi and Mr. Varun Pratap
                                               Singh, Advs. for UOI.
              45
              +         W.P.(C) 16740/2024, CM APPL. 70857/2024 & CM APPL.
                        65259/2025

                        EDITORS GUILD OF INDIA                   .....Petitioner
                                      Through: Mr. Rajshekhar Rao, Sr. Adv. with
                                               Mr.Archit Krishna andMs.Meherunnisa
                                               Anand Jaitley, Advs.

                                                      versus

                        PRESS COUNCIL OF INDIA & ORS.           .....Respondents
                                     Through: Mr. Vikramjit Banerjeet, ASG with Mr.
                                               T. Singhdev, Mr. Bhanu Gulati, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/11/2025 at 21:11:17
                                                                           Yamini     Singh,      Mr.   Abhijit
                                                                          Chakravarty, Ms. Anum Hussain, Ms.
                                                                          R. Kaur, Ms. Akansha, Mr. S. Kumar,
                                                                          Mr. T. Srivastava, Mr. P. Rawat, Mr.
                                                                          Vedant Sood, Advs. for PCI
              46
              +         W.P.(C) 17385/2024, CM APPL. 74029/2024 & CM APPL.
                        65260/2025

                        WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
                                    Through: Mr. Aseem Mehrotra and Ms. Deeksha
                                             Mehrotra, Advs.

                                                      versus

                        PRESS COUNCIL OF INDIA & ANR.              .....Respondents
                                     Through: Mr. Vikramjit Banerjeet, ASG with Mr.
                                               T. Singhdev, Mr. Bhanu Gulati, Ms.
                                               Yamini       Singh,      Mr.    Abhijit
                                               Chakravarty, Ms. Anum Hussain, Ms.
                                               R. Kaur, Ms. Akansha, Mr. S. Kumar,
                                               Mr. T. Srivastava, Mr. P. Rawat, Mr.
                                               Vedant Sood, Advs. for PCI
                                               Ms. Shiva Lakshmi, CGSC with Mr.
                                               Amit Acharya, GP and Mr. Madhav
                                               Bajaj, Adv. for UOI

                        CORAM:
                        HON'BLE THE CHIEF JUSTICE
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER

% 10.11.2025 Arguments heard.

Judgment reserved.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J NOVEMBER 10, 2025/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:11:17