Delhi High Court - Orders
Press Council Of India vs Press Club, Mumbai & Ors on 10 November, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~44 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 1242/2024, CM APPL. 75626/2024, CM APPL. 75629/2024 &
CM APPL. 64851/2025
PRESS COUNCIL OF INDIA .....Appellant
Through: Mr. Vikramjit Banerjeet, ASG with Mr.
T. Singhdev, Mr. Bhanu Gulati, Ms.
Yamini Singh, Mr. Abhijit
Chakravarty, Ms. Anum Hussain, Ms.
R. Kaur, Ms. Akansha, Mr. S. Kumar,
Mr. T. Srivastava, Mr. P. Rawat, Mr.
Vedant Sood, Advs. for PCI
versus
PRESS CLUB, MUMBAI & ORS. .....Respondents
Through: Mr. Akhil Sibal, Sr. Adv with Mr.
Salim
A.Inamdar, Ms. Janvi Sindhu and Mr.
Krishnesh Bapat, Advs for R-1.
Mr. Rohan Jaitly, CGSC with Mr. Dev
Pratap Shahi and Mr. Varun Pratap
Singh, Advs. for UOI.
45
+ W.P.(C) 16740/2024, CM APPL. 70857/2024 & CM APPL.
65259/2025
EDITORS GUILD OF INDIA .....Petitioner
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr.Archit Krishna andMs.Meherunnisa
Anand Jaitley, Advs.
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr. Vikramjit Banerjeet, ASG with Mr.
T. Singhdev, Mr. Bhanu Gulati, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/11/2025 at 21:11:17
Yamini Singh, Mr. Abhijit
Chakravarty, Ms. Anum Hussain, Ms.
R. Kaur, Ms. Akansha, Mr. S. Kumar,
Mr. T. Srivastava, Mr. P. Rawat, Mr.
Vedant Sood, Advs. for PCI
46
+ W.P.(C) 17385/2024, CM APPL. 74029/2024 & CM APPL.
65260/2025
WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
Through: Mr. Aseem Mehrotra and Ms. Deeksha
Mehrotra, Advs.
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr. Vikramjit Banerjeet, ASG with Mr.
T. Singhdev, Mr. Bhanu Gulati, Ms.
Yamini Singh, Mr. Abhijit
Chakravarty, Ms. Anum Hussain, Ms.
R. Kaur, Ms. Akansha, Mr. S. Kumar,
Mr. T. Srivastava, Mr. P. Rawat, Mr.
Vedant Sood, Advs. for PCI
Ms. Shiva Lakshmi, CGSC with Mr.
Amit Acharya, GP and Mr. Madhav
Bajaj, Adv. for UOI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.11.2025 Arguments heard.
Judgment reserved.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J NOVEMBER 10, 2025/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2025 at 21:11:17