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State of Odisha - Section

Section 180 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

180. Form work, false work and shoring.

- The employer shall ensure at a construction site of a building or other construction work that
(a)form work and false work are so designed, constructed and maintained that such form work and false work support the load that may be imposed on them;
(b)such form work is so erected that working platform, means of access, bracing, means of handling and stabilishing could easily be fixed with such form work.