Supreme Court - Daily Orders
Ram Kripal Yadav @ Dhoda Yadav vs State Of Up on 20 May, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.28 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 12945/2023
[Arising out of impugned final judgment and order dated 22-08-2023
in CRMWP No. 13151/2023 passed by the High Court of Judicature at
Allahabad]
RAM KRIPAL YADAV @ DHODA YADAV Petitioner(s)
VERSUS
STATE OF UP & ORS. Respondent(s)
IA No. 207512/2023 - EXEMPTION FROM FILING O.T.
IA No. 207509/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 20-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) :Ms. Bhuvneshwari Pathak, AOR
Mr. Shivam Parashar, Adv.
For Respondent(s) :Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of the learned counsel for the parties, list in the month of September, 2025.
(INDU MARWAH) (NIDHI MATHUR)
AR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
INDU MARWAH
Date: 2025.05.21
14:16:50 IST
Reason: